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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(n) in Kerala State Higher Education Council Act, 2007

(n)provide common facilities for the entire State by establishing centres, namely:-
(i)Centre for Research on Policies in Higher Education;
(ii)Curriculum Development Centre;
(iii)Centre for Capacity Building in respect of faculty and educational administrators;
(iv)State Council for Assessment of Higher Education Institutions;
(v)Examination Reforms Cell;
(vi)Human Resources Development, Employment and Global Skills Development Cell;