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State of Rajasthan - Section

Section 426 in The General Rules (Civil), 1986

426. Auction purchaser to pay money to the Receiving Officer of the Court.

- The auction-purchaser to whom such payment order has been given shall pay the money noted therein to the Receiving Officer of the Court which made the order of sale, in the manner prescribed in Rules 260 and 264 and shall with his tender file the payment order delivered to him by the Amin. Such payment order shall, along with the tender be filed with the record of the case which it relates.