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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1)(b) in The Rajasthan Legal Aid Rules, 1984

(b)if it appears that his income has, since the date of the eligibility certificate, become such that he ought not to continue to receive legal aid; or