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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(c) in The Jammu and Kashmir Collection of Statistics Act, 1961

(c)any of the following matters so far as they relate to welfare of labour and conditions of labour, namely : -
(i)price of commodities ;
(ii)attendance ;
(iii)living conditions including housing, water supply and sanitation ;
(iv)indebtedness ;
(v)rents of dwelling houses ;
(vi)wages and other earnings ;
(vii)provident and other funds provided for labour ;
(viii)benefits and amenities provided for labour ;
(ix)hours of work ;
(x)employment and unemployment;
(xi)industrial and labour disputes ;
(xii)labour turnover;
(xiii)trade unions ;