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Madras High Court

Dr.Antony P.X vs M.Raju on 28 February, 2025

Author: M.S.Ramesh

Bench: M.S. Ramesh

                                                                                         CONT P No. 2421 of 2024



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 28-02-2025

                                                           CORAM

                                  THE HONOURABLE MR JUSTICE M.S. RAMESH
                                              CONT P No. 2421 of 2024
                                   and Sub Applications(OS).Nos.1212 & 1216 of 2024



                1. Dr.Antony P.X
                Retd.Prof.(Vety.Microbiology)

                2.Dr. K V Subba Reddy,
                Retd.Prof. (vety.Biochemistry)

                3. Dr. C.Thandava Murthy
                Retd.Prof.(vety.Anatomy)

                4. Dr. V. Kesava Rao
                Retd.Prof.(livestock Products
                Technology)

                5.Dr. Devendra Kumar
                Retd.Prof.(vety. Parasitology)

                6.Dr.P.V.Sreenivasaiah
                RETD.PROF.(LIVESTOCK
                PRODUCTION and MGMT)

                7.Dr. S.V.Narasimha Rao
                Retd Prof. ( Vety. Extension)
https://www.mhc.tn.gov.in/judis                ( Uploaded on: 12/03/2025 04:17:06 pm )
                                                                                      CONT P No. 2421 of 2024




                8.Dr.K.C Varshney
                Retd.Prof. (very. Pathology)

                9.Dr.Nimai Kumar.Maity
                Retd.Prof.(vety. Pharmacology)

                10.Dr.Chakradar Das
                RETD. ASSOC.PROF. (LIVESTOCK
                PRODUCTS TECHNOLOGY)

                11.Dr.Anjan Bhattacharya
                Retd.Prof.(vety. Public Health)

                12.Dr.C.R.Girija
                RETD.PROF.(ANIMAL GENETICS
                and BREEDING)

                13.Dr.B.Ramesh Kumar
                Retd.Prof.(vety. Surgery)

                14.Dr.R.Sreekrishnan
                Retd.Assoc. Prof.(vety. Parasitology)

                15.Dr. Alphonse R M. D
                Retd. Assoc.Prof.(vety. Surgery)

                16.Thiru M.Purushothaman
                RETD.ASSOC.PROF.(LIVESTOCK
                PRODUCTION and MGMT))

                17.Dr. D. Antoine
                Retd.Prof.(vety. Gynaecology)
https://www.mhc.tn.gov.in/judis             ( Uploaded on: 12/03/2025 04:17:06 pm )
                                                                                  CONT P No. 2421 of 2024




            18.Dr.T.P.Balagopalan
            Retd.Prof. (vety.Surgery)

            19.Dr.Uttam Kumar Pal
            Retd.Prof.(livestock Products
            Technology)

            20.Dr.Sidhratha Sanakar Das
            Retd.Prof.(vety. Parasitology)

            21.Dr. C.R. Girija
            W/O LATE DR.
            B.NANDAKUMARAN (ANIMAL
            GENETICS and BREEDING)

            22.Smt. G. Swarnalatha
            W/o Late Dr.G. Butchaiah, Former
            Dean

            23.Smt Uma Ramalingam
            W/o Late Dr S.Ramalingam, (vety.
            Anatomy)

            24.Smt. M.Lakshmi,
            W/o. M.Satyanarayana Raju (vety.
            Gynaecology)

                                                                                  Petitioner(s)
                                                             Vs
               1. M.Raju
               The Secretary To Government Cum
               Chairman, Pondicherry Veterinary
               College Society, Animal Husbandry
https://www.mhc.tn.gov.in/judis         ( Uploaded on: 12/03/2025 04:17:06 pm )
                                                                                           CONT P No. 2421 of 2024



                And Animal Welfare Department,
                Government Of Union Territory Of
                Puducherry, Puducherry.

                2.Dr. V. Sejien, Ph.D.,
                The Dean, Rajiv Gandhi Institute Of
                Veterinary Education And Research,
                Pondicherry Veterinary College Society,
                Kurumbapet, Puducherry- 605 009.

                                                                                           Contemnor(s)

                PRAYER
                Contempt Petition filed under Section 11 of the Contempt of Court Act, 1971, to
                initiate contempt proceedings against the alleged Respondents herein for
                wilfully and deliberately disobeying the Order dated 18.12.2023 made in
                W.P.No. 19633 of 2023.

                                  For Petitioner(s):       Mr.Vijay Naryanan, Senior
                                                           Counsel for Ms. T.Lavanya
                                                           Gayathri Vasudevan

                                  For Contemnor(s):        Mr. P.S.Kothandaraman, Govt.
                                                           Advocate For Puducherry.

                                                             ORDER

As against the order passed in W.P.No.19633 of 2023, the respondents have preferred an appeal in W.A.No.3639 of 2024, wherein the Hon'ble Division Bench of this Court has already taken cognizance of the issue involved in the Writ Petition and have also issued certain directions vide order dated 27.01.2025.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2025 04:17:06 pm ) CONT P No. 2421 of 2024

2. In this background, it would not be appropriate for this Court to parallely adjudicate the Contempt Petition. Accordingly, this Contempt Petition stands closed with liberty to the petitioners to workout their remedies subject to the final outcome of the Writ Appeal. Consequently the connected sub applications are closed.

28-02-2025 Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No Anu https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2025 04:17:06 pm ) CONT P No. 2421 of 2024 M.S.RAMESH J.

Anu CONT P No. 2421 of 2024 and Sub Applications(OS).Nos.12 12 & 1216 of 2024 28-02-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2025 04:17:06 pm )