Section 31(2)(xv) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(2)(xv) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(xv)to exercise, administrative and disciplinary control on the members of the teaching and other staff of the school, subject to the Rules prescribed in that regard;

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State of Bihar - Subsection

Section 31(2)(xv) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964