Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 25 in Orissa Government Vehicles (Control and Use) Rules, 1978 25. All Government vehicles shall carry plates at the front and in the rear showing prominently the name of the Department to which they belong.
