Supreme Court - Daily Orders
Pedro Januario Carlos Barreto vs The State Of Goa on 8 October, 2021
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.19 Court 5 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s).22384/2021
(Arising out of impugned final judgment and order dated 18-08-2020
in OA No.479/2018 passed by the National Green Tribunal,western
Zone, Pune)
PEDRO JANUARIO CARLOS BARRETO & ANR. Petitioner(s)
VERSUS
THE STATE OF GOA & ORS. Respondent(s)
(With applns for exemption from filing c/c of the impugned judgt,
ex parte stay, permission to file appeal, appropriate orders,
permission to file additional documents/facts/annexures)
WITH
SLP(C) No.15542/2021 (IX)
(With applns for exemption from filing c/c of the impugned
judgt,permission to file lengthy list of dates, permission to file
additional documents/facts/annexures)
Date : 08-10-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Ranjit Kumar, Sr. Adv.
Mr. Coelho Pereira, Sr. Adv.
Mr. Mohit Paul, AOR
Mr. Ayush Agrawal, Adv.
Mr. Vikrant Singh Bloria, Adv.
Mr. Sushant Tomar, Adv.
Ms. Sunaina Phul, Adv.
Ms. Sagorika Mazumdar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file appeal is granted.
Issue notice.
In the meanwhile, the parties are directed Signature Not Verified Digitally signed by to maintain status quo, as on today, confined to the Anita Malhotra Date: 2021.10.08 16:31:42 IST Reason: appeal.
Tag with C.A.No.121 of 2021.
(B.Parvathi) (Anand Prakash) Court Master Court Master