Himachal Pradesh High Court
Veena Devi vs . Durga Singh & Others. on 18 September, 2023
Veena Devi Vs. Durga Singh & Others.
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RSA No. 320 of 2022 18.09.2023 Present: Mr. Sanket Sankhyan, Advocate, for the appellant.
Mr. Vinod Kumar Thakur, Advocate, for respondents No. 1 to 3.
Respondents N0. 5 to 8 are ex parte.
of RSA No. 320 of 2022 rt It has been stated that the application for bringing on record the legal representatives of respondent No.4 has been filed in the Registry, however the same is not on record. Registry is directed to trace and place the same on record, if otherwise in order.
List thereafter.
CMP No. 15933 of 2022Reply has been filed. Rejoinder, if any, be filed within a period of two weeks.
Interim order to continue.
(Rakesh Kainthla) Judge September 18, 2023 (ravinder) ::: Downloaded on - 19/09/2023 21:26:32 :::CIS