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[Cites 0, Cited by 1] [Section 13(1)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1)(a) in The Punjab Co-operative Societies Act, 1961

(a)[ transfer its assets and liabilities in whole or part to another co-operative society provided the co-operative society to which the assets and liabilities are to be transferred also passes a resolution in the aforesaid manner to accept such assets and liabilities in whole or in part, as the case may be;] [Substituted by Act 26 of 1969 Section 5.]