Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 823 in Police Regulations, Bengal , 1943

823. Leave to proceed to Pasteur Institute.

- For rules regarding the grant of leave to servants of the Crown proceeding to the Pasteur Institute and hospitals in Calcutta, for treatment, see the memorandum issued with the Government of Bengal, Public Health and Local Self-Government Department letter No. 2193 (180) Medl., dated the 25th September, 1940.