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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(2)The Karyya Nirvahaka Samiti shall consist of the President and the Vice-President, ex-officio, and five other members elected by the Members of the Parishad from amongst themselves.