Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(3) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967 (3)If the Committee does not consider the price to be adequate, it may reject the highest bid and order fresh proclamation of sale to be issued.
