Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Calcutta High Court

Raj International vs The Prem Chand Jute Mills Ltd on 6 May, 2014

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                    SS No. 121 of 1990
                              IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction




                                    RAJ INTERNATIONAL

                                          Versus

                              THE PREM CHAND JUTE MILLS LTD.


      BEFORE:

      The Hon'ble JUSTICE SANJIB BANERJEE

Date : 6th May, 2014.

The Court : Since none appears on behalf of the parties despite the matter appearing in the warning list, SS No.121 of 1990 should be treated as dismissed for default today, if it has not been disposed of earlier.

There will be no order as to costs.

(SANJIB BANERJEE, J.) kc.