Calcutta High Court
Raj International vs The Prem Chand Jute Mills Ltd on 6 May, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
SS No. 121 of 1990
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
RAJ INTERNATIONAL
Versus
THE PREM CHAND JUTE MILLS LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 6th May, 2014.
The Court : Since none appears on behalf of the parties despite the matter appearing in the warning list, SS No.121 of 1990 should be treated as dismissed for default today, if it has not been disposed of earlier.
There will be no order as to costs.
(SANJIB BANERJEE, J.) kc.