Madhya Pradesh High Court
Musharraf Ali vs The State Of Madhya Pradesh on 24 January, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-2873-2019 The High Court Of Madhya Pradesh CRA-2873-2019 (MUSHARRAF ALI Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 24-01-2020 As prayed by learned counsel for the appellant, list the matter in week commencing 10.02.2020.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE AT Digitally signed by APARNA TIWARI Date: 30/01/2020 14:46:28