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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(c) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(c)Changes in cultivating tenures, i.e. tin khudkasht and in various classes of tenancies with details of the extent of subletting by land-holders and tenants and the average size of holding: