Himachal Pradesh High Court
Cantonment Board Kasauli vs . Rajesh Kapoor And Another on 29 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Cantonment Board Kasauli Vs. Rajesh Kapoor and another CMP(M) No. 135 of 2022, CMP No. 2974 of 2020 & CMP No. 7404 of 2022 in RSA No. 642 of 2008 29.08.2022 Present: M/s Lokender Paul Thakur, Senior Panel Counsel and Mr. Arun Kumar, Advocate, for the .
applicant/appellant.
Mr. K.D. Sood, Senior Advocate, with Mr. H.R. Thakur, Advocate, for the non-applicant/respondent No. 1.
As per report of the Registry, non-
applicant/respondent No. 2 could not be served as the house was found locked for quite some time. On the request of learned counsel for the applicant/appellant, let fresh steps be taken for the service of respondent No. 2 within ten days and thereafter, notice be issued to respondent No. 2, returnable for 21st September, 2022.
List on 21st September, 2022.
(Ajay Mohan Goel) Judge August 29, 2022 (bhupender) ::: Downloaded on - 29/08/2022 20:09:04 :::CIS