Supreme Court - Daily Orders
Dinesann V. P vs Kerala State Council For Science ... on 27 February, 2023
Author: Krishna Murari
Bench: Krishna Murari
ITEM NO.27 COURT NO.13 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3298/2023
(Arising out of impugned final judgment and order dated 06-12-2022
in WA No. 1552/2022 passed by the High Court Of Kerala At
Ernakulam)
DINESANN V. P & ORS. Petitioner(s)
VERSUS
KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND
ENVIRONMENT (KSCSTE) & ORS. Respondent(s)
WITH
SLP(C) No. 3302/2023 (XI-A)
SLP(C) No. 3065/2023 (XI-A)
SLP(C) No. 3042/2023 (XI-A)
SLP(C) No. 3199/2023 (XI-A)
Date : 27-02-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. K. V. Mohan, AOR
Mr. Thampan Thomas, Adv.
Mr. K.v. Mohan, Adv.
Ms. Tessy Varghese, Adv.
Mr. K.v. Balakrishnan, Adv.
Ms. Satwinder Kaur, Adv.
Ms. Divya, Adv.
For Respondent(s)
UPON hearing the counsel the court made the following
O R D E R
Issue notice.
Tag along with SLP (Civil) Nos.14248- Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.02.28 14257/2017 and 22606-22611/2017.
15:47:59 IST Reason:(Geeta Ahuja) (Beena Jolly) Assistant Registrar-cum-PS Court Master