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Supreme Court - Daily Orders

Dinesann V. P vs Kerala State Council For Science ... on 27 February, 2023

Author: Krishna Murari

Bench: Krishna Murari

     ITEM NO.27                          COURT NO.13                   SECTION XI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    3298/2023

     (Arising out of impugned final judgment and order dated 06-12-2022
     in WA No. 1552/2022 passed by the High Court Of Kerala At
     Ernakulam)

     DINESANN V. P & ORS.                                              Petitioner(s)

                                      VERSUS

     KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND
     ENVIRONMENT (KSCSTE) & ORS.                                      Respondent(s)

     WITH
     SLP(C) No. 3302/2023 (XI-A)

     SLP(C) No. 3065/2023 (XI-A)

     SLP(C) No. 3042/2023 (XI-A)

     SLP(C) No. 3199/2023 (XI-A)

     Date : 27-02-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)               Mr. K. V. Mohan, AOR
                                    Mr. Thampan Thomas, Adv.
                                    Mr. K.v. Mohan, Adv.
                                    Ms. Tessy Varghese, Adv.
                                    Mr. K.v. Balakrishnan, Adv.
                                    Ms. Satwinder Kaur, Adv.
                                    Ms. Divya, Adv.
     For Respondent(s)

                           UPON hearing the counsel the court made the following
                                             O R D E R

Issue notice.

Tag along with SLP (Civil) Nos.14248- Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.02.28 14257/2017 and 22606-22611/2017.

15:47:59 IST Reason:

(Geeta Ahuja) (Beena Jolly) Assistant Registrar-cum-PS Court Master