Section 164 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
164. Function of the Committee.
- There shall be a Committee on Government Assurance to scrutinise the assurances, promises and undertakings etc., given by Ministers, from time to time, on the floor of the Assembly and report on-(a)the extent to which such assurances have been implemented; and(b)where implemented whether such implementation has taken place within the minimum time necessary for the purpose :
