Gujarat High Court
Legal Heirs Of Deceased Shaileshbhai ... vs Parmar Pravinsinh Chedusinh & 2 on 9 January, 2015
Author: M.R. Shah
Bench: M.R. Shah, G.B.Shah
C/FA/2676/2011 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 2676 of 2011
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LEGAL HEIRS OF DECEASED SHAILESHBHAI BALDEVBHAI
PATEL, & 3....Appellant(s)
Versus
PARMAR PRAVINSINH CHEDUSINH & 2....Defendant(s)
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Appearance:
MR JM BAROT, ADVOCATE for the Appellant(s) No. 1 - 4
MR VIBHUTI NANAVATI, ADVOCATE for the Defendant(s) No. 3
RULE SERVED for the Defendant(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 09/01/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Registry is directed to call for the Record and Proceedings of the case from the learned tribunal so as to reach this Court on or before 10/02/2015 and thereafter notify the First Appeal for final hearing on 18/02/2015.
(M.R. SHAH, J.) (G.B. SHAH, J.) Siji Page 1 of 1