Section 62 in Pondicherry Court-Fees and Suits Valuation Act, 1972
62. Power to reduce or remit fees.
- The Government may, by notification in the Official Gazette, reduce or remit, in the whole or in any part of this Union territory, all or any of the fees chargeable under this Act, and may, in like manner, cancel or vary such notification.Chapter-VII Miscellaneous
