Allahabad High Court
District Cooperative Bank Ltd., Kanpur ... vs Income Tax Commissioner, Kanpur & ... on 8 January, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- WRIT TAX No. - 1733 of 2006 Petitioner :- District Cooperative Bank Ltd., Kanpur & Another Respondent :- Income Tax Commissioner, Kanpur & Another Petitioner Counsel :- Sujeet Kumar Rai Respondent Counsel :- S.C.,B.J.Agarwal,G. Krishna Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J.
On the request of Sri Sujeet Kumar Rai, learned counsel for the petitioner, the case is being passed over for the day. List the case in the next cause list to enable him to file rejoinder affidavit.
Order Date :- 8.1.2010 PG