Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

District Cooperative Bank Ltd., Kanpur ... vs Income Tax Commissioner, Kanpur & ... on 8 January, 2010

Bench: Rajes Kumar, Subhash Chandra Nigam

Court No. - 37

Case :- WRIT TAX No. - 1733 of 2006

Petitioner :- District Cooperative Bank Ltd., Kanpur & Another
Respondent :- Income Tax Commissioner, Kanpur & Another
Petitioner Counsel :- Sujeet Kumar Rai
Respondent Counsel :- S.C.,B.J.Agarwal,G. Krishna

Hon'ble Rajes Kumar,J.

Hon'ble Subhash Chandra Nigam,J.

On the request of Sri Sujeet Kumar Rai, learned counsel for the petitioner, the case is being passed over for the day. List the case in the next cause list to enable him to file rejoinder affidavit.

Order Date :- 8.1.2010 PG