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State of Manipur - Section

Section 13 in Manipur Societies Registration Act, 1989

13. Name of the society to be prominently shown.

- Every society shall
(a)prominently display its name outside its office or the place where its business is carried on;
(b)have a seal with its name engraved thereon ; and
(c)have its name mentioned in all documents executed in its favour or on its behalf.