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[Cites 0, Cited by 2] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(1) in Delhi Sales Tax Act, 1975

(1)The Commissioner may, by order in writing, transfer any proceedings or class of proceedings under any provision of this Act from any person appointed under sub-section (2) of section 9 to any other person so appointed whether or not such other person has jurisdiction in respect of the area to which such proceedings or class of proceedings relate, and the Commissioner may likewise transfer any such proceedings (including a proceeding already transferred under this section) from any such person to himself.