Delhi High Court - Orders
Indian Pilots Guild & Anr vs Director General Of Civil Aviation & Anr on 21 August, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2268/2022
INDIAN PILOTS GUILD & ANR. .....Petitioners
Through: Mr. Sidhant Puri, Adv.
versus
DIRECTOR GENERAL OF CIVIL AVIATION & ANR.
.....Respondents
Through: Ms. Anjana Gosain and Ms. Shreya
Manjari, Adv., UOI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 21.08.2025
1. The Court has not assembled today as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
2. Re-notify on 09.12.2025.
By order Court Master AUGUST 21, 2025/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 23:01:17