Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69D(2)] [Section 69D] [Entire Act]

State of Maharashtra - Subsection

Section 69D(2)(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(c)to give arrears of emoluments to the employee for such period may specify,