Madhya Pradesh High Court
Kartar Fill And Fly vs Bharat Petroleum Corporation Ltd. on 10 July, 2019
1 AC-33-2019
The High Court Of Madhya Pradesh
AC-33-2019
(KARTAR FILL AND FLY Vs BHARAT PETROLEUM CORPORATION LTD.)
3
Jabalpur, Dated : 10-07-2019
Shri Shivendra Pandey, learned counsel for the applicant.
Shri Kapil Jain, learned counsel for the respondents.
Counsel for the respondents prays for time. As a last indulgence, list the matter on 22.07.2019.
(SUBODH ABHYANKAR) JUDGE DV Digitally signed by DINESH VERMA Date: 11/07/2019 11:07:22