Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Kerala - Subsection Section 98(6) in Kerala Police Act, 2011 (6)The service of special police officers may be terminated at any time without any prior notice and without showing any reason or offering any compensation by the District police chief.
