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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Indian Nursing Council Regulations

(2)The President shall disallow any motion which, in his opinion, is inadmissible under sub-regulation (1) :Provided that if a motion can be rendered admissible by amendment the President may in lieu of disallowing the motion admit it in an amended form.