Supreme Court - Daily Orders
Balbir Singh vs Baldev Singh(Dead) on 18 January, 2019
Bench: N.V. Ramana, Sanjay Kishan Kaul, Mohan M. Shantanagoudar
ITEM NO.4 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) Nos.30134-30137/2018
(Arising out of impugned final judgment and order dated 24-04-2018
in RSA No. 676/1995 and order dated 03-05-2018 in RSA No. 677/1995,
RSA No. 678/1995 and RSA No. 461/1995 passed by the High Court of
Punjab & Haryana at Chandigarh)
BALBIR SINGH & ORS. ETC. Petitioner(s)
VERSUS
BALDEV SINGH(DEAD) & ORS. ETC. Respondent(s)
(IA 151528/2018-EXEMPTION FROM FILING O.T.)
Date : 18-01-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Mr. V. Shekhar, Sr. Adv.
Mr. Saurabh Singh Chauhan, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Kamlendra Mishra, AOR
For Respondent(s)
Mr. R.B. Singhal, Sr. Adv.
Ms. Upasana Nath, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed.
Pending application including application for substitution filed in the matters also stand disposed of.
(VISHAL ANAND) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by VISHAL ANAND Date: 2019.01.18 BRANCH OFFICER 16:34:02 IST Reason: