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Supreme Court - Daily Orders

Balbir Singh vs Baldev Singh(Dead) on 18 January, 2019

Bench: N.V. Ramana, Sanjay Kishan Kaul, Mohan M. Shantanagoudar

     ITEM NO.4                                COURT NO.3                   SECTION IV-B

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

              Petitions for Special Leave to Appeal (C)             Nos.30134-30137/2018

     (Arising out of impugned final judgment and order dated 24-04-2018
     in RSA No. 676/1995 and order dated 03-05-2018 in RSA No. 677/1995,
     RSA No. 678/1995 and RSA No. 461/1995 passed by the High Court of
     Punjab & Haryana at Chandigarh)

     BALBIR SINGH & ORS. ETC.                                                Petitioner(s)

                                                      VERSUS

     BALDEV SINGH(DEAD) & ORS. ETC.                                          Respondent(s)

     (IA 151528/2018-EXEMPTION FROM FILING O.T.)

     Date : 18-01-2019 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)
                                        Mr.   V. Shekhar, Sr. Adv.
                                        Mr.   Saurabh Singh Chauhan, Adv.
                                        Mr.   Rajeev Kumar Dubey, Adv.
                                        Mr.   Kamlendra Mishra, AOR
     For Respondent(s)
                                        Mr. R.B. Singhal, Sr.     Adv.
                                        Ms. Upasana Nath, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petitions are dismissed.

Pending application including application for substitution filed in the matters also stand disposed of.

(VISHAL ANAND) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by VISHAL ANAND Date: 2019.01.18 BRANCH OFFICER 16:34:02 IST Reason: