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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(ii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(ii)the specific endowments attached to such temples, other than the specific endowments included in the list published under section 46, and