Allahabad High Court
Haji Sons, Iocl Dealer vs Indian Oil Corporation Limited And 2 ... on 18 November, 2022
Bench: Manoj Misra, Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- CIVIL MISC REVIEW APPLICATION No. - 83 of 2021 Applicant :- Haji Sons, Iocl Dealer Opposite Party :- Indian Oil Corporation Limited And 2 Others Counsel for Applicant :- Dhananjay Awasthi Counsel for Opposite Party :- Ashish Malhotra Hon'ble Manoj Misra,J.
Hon'ble Piyush Agrawal,J.
In Re : C.M. Review Application No.83 of 2021.
This review application has been placed before us pursuant to the matter being nominated by order of Hon'ble the Chief Justice dated 23.05.2022.
List has been revised. None has appeared for the review applicant to press the review application.
The review application is dismissed for non-prosecution.
Order Date :- 18.11.2022.
Rks.