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Allahabad High Court

Haji Sons, Iocl Dealer vs Indian Oil Corporation Limited And 2 ... on 18 November, 2022

Bench: Manoj Misra, Piyush Agrawal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 83 of 2021
 

 
Applicant :- Haji Sons, Iocl Dealer
 
Opposite Party :- Indian Oil Corporation Limited And 2 Others
 
Counsel for Applicant :- Dhananjay Awasthi
 
Counsel for Opposite Party :- Ashish Malhotra
 

 
Hon'ble Manoj Misra,J.
 

Hon'ble Piyush Agrawal,J.

In Re : C.M. Review Application No.83 of 2021.

This review application has been placed before us pursuant to the matter being nominated by order of Hon'ble the Chief Justice dated 23.05.2022.

List has been revised. None has appeared for the review applicant to press the review application.

The review application is dismissed for non-prosecution.

Order Date :- 18.11.2022.

Rks.