Delhi High Court - Orders
Court On Its Own Motion Reg: Maya Devi vs Uoi & Ors on 5 September, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 115/2005
COURT ON ITS OWN MOTION REG: MAYA DEVI
..... Petitioner
Through:
versus
UOI & ORS. ..... Respondents
Through: Ms. Nandita Rao, ASC (Criminal) for
the State with Mr. Amit Peswani and
Mr. Jasraj Singh Chhabra, Advocates
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 05.09.2023 At request of Ms. Nandita Rao, learned ASC appearing on behalf of the State, hearing of the writ petition is adjourned.
Re-notify on 14.09.2023.
SIDDHARTH MRIDUL, J ANISH DAYAL, J SEPTEMBER 5, 2023/sm This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:36:25 $~2 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(CRL) 856/2019 NOOR JAHAN ..... Petitioner Through: Ms. Pragya Dubey and Mr. Pankaj Sinha, Advocates versus STATE & ORS. ..... Respondents Through: Mr. Sanjay Lao, Standing Counsel (Criminal) with Mr. Shivesh Kaushik, Mr. Abhinav K Arya and Ms. Priyam Aggarwal, Advocate for the State SI Gunjan, AHTU Crime Branch. CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL HON'BLE MR. JUSTICE ANISH DAYAL ORDER % 05.09.2023 At request of Mr. Sanjay Lao, learned Standing Counsel (Criminal) appearing on behalf of the Delhi Police, in order to enable them to apply for closure of the investigation into the disappearance of Mohd. Sabeer, the hearing of this habeas corpus petition is adjourned.
Re-notify on 09.10.2023.
The Delhi Police is further directed to file a status report elaborating therein the steps taken by them, in this behalf, on or before the next date of hearing, with an advance copy to learned counsel appearing on behalf of the petitioner.
SIDDHARTH MRIDUL, J ANISH DAYAL, J SEPTEMBER 5, 2023/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:36:25 $~48 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.A. 725/2023 & CRL.M.A. 24047/2023.
YOGESH KUMAR ..... Appellant
Through: Mr. Balaji & Mr. Aman Yadav,
Advocates
versus
STATE & ORS. ..... Respondent
Through: Mr. Laksh Khanna, APP for the State
SI Shankar, PS Narela
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL HON'BLE MR. JUSTICE ANISH DAYAL ORDER % 05.09.2023 At request of learned counsel appearing on behalf of the appellant, on the ground that the main counsel Mr. Vimal Tyagi, is not available today, hearing of this appeal is adjourned.
Re-notify on 12.09.2023.
SIDDHARTH MRIDUL, J ANISH DAYAL, J SEPTEMBER 5, 2023/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:36:25