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[Cites 0, Cited by 0] [Section 122EA(1)] [Section 122EA] [Entire Act]

Union of India - Subsection

Section 122EA(1)(k) in The Drugs and Cosmetics Rules, 1945

(k)"professional donor" means a person who donates blood for a valuable consideration, in cash or kind, from any source, on behalf of the recipient-patient and includes a paid donor or a commercial donor;