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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(2)(c) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(c)the delegation of powers conferred by this Act on the Government or any other authority, officer or person;