Karnataka High Court
Sri A Raja Reddy vs M/S Amarjyothi House Building on 10 February, 2011
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN TEIP3 HIGH COURT OF KAI{NA'i'AKA._ AT BANGALORE
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BETVVEEN
1. SR1 A RAJA REIDDY
Agezfi-£1» YEARS, V ' *
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CONSTITE}"E'IOE\3' OF INDIA PRAf:r'I_Ne '1_"QQ1:;Asr--:i;'.*'in3:'oizmjrz _
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In 7.2.201} passed in W.P.4]C192./'2QV1 {)':'p1'i:$nf§4i"::s§_i'I1g§'the petitio3'1, this pemion fiied for tihéyéry also stands rejected.
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