Supreme Court - Daily Orders
Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 11 November, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.60 COURT NO.13 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2993/2020
RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL Appellant(s)
VERSUS
VINOD KHANNA & ORS. Respondent(s)
IA No. 81716/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 39930/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 81717/2020 - EX-PARTE STAY
IA No. 81714/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39935/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39929/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 39927/2021 - INTERVENTION APPLICATION
IA No. 25111/2021 - INTERVENTION APPLICATION)
WITH
Diary No(s). 18587/2020 (XVII-A)
IA No. 90921/2020 - EX-PARTE STAY
IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90919/2020 - PERMISSION TO FILE APPEAL)
Diary No(s). 19854/2020 (XVII-A)
( FOR PERMISSION TO FILE APPEAL ON IA 99593/2020
FOR STAY APPLICATION ON IA 99594/2020
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
99595/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 69346/2021
IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION) Date : 11-11-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE MANOJ MISRA For Appellant(s) Mr. Abhishek Agarwal, AOR Signature Not Verified Digitally signed by KAPIL TANDON Date: 2024.11.11 Mr. Shivam Singh, Adv.
16:55:50 ISTReason: Mr. Yoshit Jain, Adv.
Mr. Manish Kumar, AOR 1 Mr. Jeevan Prakash, AOR Mr. Madhav Prakash, Adv.
For Respondent(s) Dr. Sushil Kumar Gupta, Adv.
Mrs. Sunita Gupta, Adv.
Ms. Ipshita Gupta, Adv.
Ms. Ayushi Hatwal, Adv.
Mr. Manan Verma, AOR Mr. Ashutosh Jha, AOR Mr. Arundhaty Katju, adv. Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.
Ms. Prakriti Anand, Adv.
Mr. Nitai Agarwal, Adv.
Ms. Lisa Sankrit, Adv.
Ms. Ritika Meena, Adv.
UPON hearing the counsel the Court made the following O R D E R List for final disposal at 2 p.m. on 18.11.2024.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2