Section 21(b) in The Greater Noida Industrial Development Area Building Regulations, 1992
(b)Notice of completion of drains, sanitary and water supply work. - The owner/applicant who has been granted building permit shall serve a notice in the form given in Appendix 14 duly signed by the licensed Architect/Engineer/Plumber, along with a fee of Rs. 15 for inspection of such works by the officer deputed by the Authority.
