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[Cites 0, Cited by 0] [Section 84(9)] [Section 84] [Entire Act]

State of Punjab - Subsection

Section 84(9)(i) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(i)there shall be no avoidable delay in the disposal of the tenders after they are opened;