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Delhi High Court - Orders

Prahlad Kumar vs Deepa on 1 September, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                                          $~14
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           MAT.APP.(F.C.) 71/2020
                                                      PRAHLAD KUMAR                                                                ..... Appellant
                                                                  Through:                                       Mr.U.M. Tripathi, Ms.Harshita
                                                                                                                 Nigam, Advs. with appellant in
                                                                                                                 person.

                                                                                         versus

                                                      DEEPA                                                                          ..... Respondent
                                                                                         Through:                None.

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                      HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                    ORDER

% 01.09.2023

1. Present appeal is of 2020 and respondent appeared in person on 18.01.2022. Thereafter, none appeared on her behalf.

2. It seems that respondent is no more interested to defend the present appeal. Accordingly, she is proceeded ex-parte.

3. Arguments heard.

4. Judgment reserved.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J SEPTEMBER 01, 2023/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:27:07