Delhi High Court - Orders
Prahlad Kumar vs Deepa on 1 September, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 71/2020
PRAHLAD KUMAR ..... Appellant
Through: Mr.U.M. Tripathi, Ms.Harshita
Nigam, Advs. with appellant in
person.
versus
DEEPA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 01.09.2023
1. Present appeal is of 2020 and respondent appeared in person on 18.01.2022. Thereafter, none appeared on her behalf.
2. It seems that respondent is no more interested to defend the present appeal. Accordingly, she is proceeded ex-parte.
3. Arguments heard.
4. Judgment reserved.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J SEPTEMBER 01, 2023/ab This is a digitally signed order.
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