Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 238] [Entire Act] State of Gujarat - Subsection Section 238(a) in The Gujarat Municipalities Act, 1963 (a)nothing in this section shall affect the liability of any person to any penalty under any law so ceasing to be in force;
