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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Telangana - Subsection

Section 45(2)(n) in Telangana Weights and Measures (Enforcement) Act, 1958

(n)the limits of error which may be tolerated in selling articles by weights and measures generally or as regards any trade or class of trades;