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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4)(b) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(b)to manage the property and investments of the University including trust and endowed property in accordance with the decision of the Finance Committee and the Board; and