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State of Punjab - Section

Section 10 in The Punjab Betterment Charges and Acreage Rates Rules, 1955

10. Publication of Schedule for Acreage Rates.

- The procedure for publication of the Draft Schedule of acreage rates and for receipt and disposal of objections of persons, by whom they are payable, and for publication of final schedules will be the same as that for betterment charges under these Rules.