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Kerala High Court

Carmelite Mission Of St. Pius X Province vs Union Of India on 8 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

WP(C) No.35988/2023                       1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR. JUSTICE V.G.ARUN
            Friday, the 8th day of November 2024 / 17th Karthika, 1946
                           WP(C) NO. 35988 OF 2023 (W)
   PETITIONER:

          CARMELITE MISSION OF ST. PIUS X PROVINCE, AGED 69 YEARS MANJUMEL
          PROVINCE, CARMELITE MONASTRY, P.B.NO.3032, ERNAKULAM, KOCHI -
          REPRESENTED BY CHIEF FUNCTIONARY REV.DR. AUGUSTINE MULLOOR, OCD, PIN
          - 682018

   RESPONDENTS:

      1. UNION OF INDIA, MINISTRY OF HOME AFFAIRS, FOREIGN DIVISION, (FCRA
         WING), MAJOR DHYAN CHAND NATIONAL STADIUM, OUTER INDIA GATE, NEW
         DELHI - REPRESENTED BY ITS DIRECTOR(FC AND MU)., PIN - 110001
      2. UNDER SECRETARY (MU), GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS,
         FOREIGN DIVISION (FCRA W WING),`MAJOR DHYAN CHAND NATIONAL STADIUM,
         OUTER INDIA GATE, NEW DELHI -, PIN - 110001
      3. THE DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HOME
         AFFAIRS, FOREIGNERS DIVISIONS, FCRA WING, FIRST FLOOR, MAJOR DHYAN
         CHAN NATIONAL,NEW DELLHI, PIN - 110001
      4. THE DIRECTOR (FCRA), MINISTRY OF HOME AFFAIRS, FOREIGNERS
         DIVISIONAL, FCRA WING, FIRST FLOOR, MA].OR DHYAN CHAN NATIONAL , NEW
         DELHI, PIN - 110001
      5. NITI AAYOG, SANSAD MARG, SANSAD MARG AREA, NEW DELHI, DELHI - , PIN
         - 110001
      6. COMMISSIONER OF INCOME TAX (EXEMPTIONS) CENTRAL REVENUE BUILDING,
         I.S. PRESS ROAD, KACHERIPADY, KOCHI, PIN - 682018
      7. THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS,
         FOREIGNERS DIVISION (FCRA WING), NEW DELHI, PIN - 110002


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to:

        1. Direct the Respondents to allow the Petitioners to accept
   physically filed annual returns for the year 2019-2020 for the purpose of
   renewing the FCRA registration.

        2. Direct the respondents to grant a provisional renewal of FCRA
   registration and permit the Petitioners to receive foreign contribution.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   01.07.2024 and upon hearing the arguments of SRI.ROY CHACKO, Advocate for
   the petitioner, SRI.C.DINESH, CENTRAL GOVERNMENT COUNSEL for R1 to R5 &
   R7, the court passed the following:
 WP(C) No.35988/2023                             2/2




                                          ORDER

Post as per roster on 27.11.2024. Interim order is extended by two months.

Sd/- V.G.ARUN, JUDGE 08-11-2024 /True Copy/ Assistant Registrar