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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4)(s) in Rules Regarding Returns of Establishments

(s)Supervision and control. - All matters provided tor under Chapter XII of the Madhya Pradesh Municipalities Act, 1961, Government's order in revision under Section 330 or 331.