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[Cites 0, Cited by 0] [Section 663] [Entire Act]

State of Jharkhand - Subsection

Section 663(ii) in Bihar Education Code, 1961

(ii)A District Board, may reserve for pupils reading in primary Urdu schools a proportion of the lower primary scholarships assigned to that district corresponding to the ratio which the number of pupils in primary Urdu schools bears to the total number of pupils to lower primary schools of all classes including primary Urdu school and primary Sanskrit schools.