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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2) in The M.P. Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000

(2)No police official shall investigate an offense under this Act, without express permission of an officer not below the rank of Superintendent of Police having jurisdiction.