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Calcutta High Court (Appellete Side)

Vvf (India) Limited vs The Kolkata Municipal Corporation And ... on 13 June, 2024

Author: Kausik Chanda

Bench: Kausik Chanda

13.06.2024 Sl. No.05 Suman Ct.No.15 WPA 22775 of 2023 With CAN 1 of 2024 VVF (India) Limited Vs. The Kolkata Municipal Corporation and Ors.

Mr. Abhratosh Majumder, Sr. Adv. Mr. Sayan Sinha Mr. Kausheyo Roy Mr. Nilanjan Bhattacharya ..for the petitioner Mr. Srijan Nayek Ms. Tanushree Dasgupta ..for KMC.

Let a report in the form of an affidavit be filed by the Kolkata Municipal Corporation within a period of three weeks from date.

List this matter after three weeks under the same heading.

(Kausik Chanda, J.)