Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 268 in Orissa Municipal Rules, 1953 268. The Council shall notify to the District Inspector all cases where stipends have been suspended, withdrawn, reduced or increased or new stipends have been granted.
